Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vinod Kumar Yadav & Another vs State Of U.P. & 3 Others
2013 Latest Caselaw 6162 ALL

Citation : 2013 Latest Caselaw 6162 ALL
Judgement Date : 30 September, 2013

Allahabad High Court
Vinod Kumar Yadav & Another vs State Of U.P. & 3 Others on 30 September, 2013
Bench: Surendra Singh, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16785 of 2013
 

 
Petitioner :- Vinod Kumar Yadav & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- M.R. Gupta
 
Counsel for Respondent :- Govt. Advocate,Vimal Kumar
 

 
Hon'ble Surendra Singh,J.

Hon'ble Naheed Ara Moonis,J.

List after three weeks.

Till then interim order, if any, is extended.

Order Date :- 30.9.2013

Mustaqeem.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter