Ram Kishore vs Principal Education Sec And ...
2013 Latest Caselaw 6142 ALL

Citation : 2013 Latest Caselaw 6142 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Ram Kishore vs Principal Education Sec And ... on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 30305 of 2010
 

 
Petitioner :- Ram Kishore
 
Respondent :- Principal Education Sec And Others
 
Counsel for Petitioner :- Rajani Kant Malviya,Abhishek Malviya,Birendra Pratap Singh,K.K. Malviya
 
Counsel for Respondent :- C. S. C.,Tej Bhan Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 27.9.2013

Priyanka

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