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Ram Sushil Pandey vs State Of U.P. & Others
2013 Latest Caselaw 6141 ALL

Citation : 2013 Latest Caselaw 6141 ALL
Judgement Date : 27 September, 2013

Allahabad High Court
Ram Sushil Pandey vs State Of U.P. & Others on 27 September, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 71352 of 2009
 

 
Petitioner :- Ram Sushil Pandey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pushkar Mehrotra,Sudeep Dwivedi
 
Counsel for Respondent :- C. S. C.,Vimal Chandra Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

It has been stated by the learned counsel for the petitioner that the respondents are now represented by Mr. Rajesh Khare. 

List in the next cause list showing the name of Sri Rajesh Khare as counsel for the respondents.

Order Date :- 27.9.2013

Priyanka

 

 

 
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