Amar Nath Singh vs State Of U.P. And Others
2013 Latest Caselaw 6139 ALL

Citation : 2013 Latest Caselaw 6139 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Amar Nath Singh vs State Of U.P. And Others on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 71917 of 2010
 

 
Petitioner :- Amar Nath Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K. Shahi,Lavlesh Shukla
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on prayer made on behalf of the learned counsel for the petitioner.

Order Date :- 27.9.2013

Priyanka

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