Richh Pal Singh Tomar vs State Of U.P. & Others
2013 Latest Caselaw 6134 ALL

Citation : 2013 Latest Caselaw 6134 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Richh Pal Singh Tomar vs State Of U.P. & Others on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 45875 of 2009
 

 
Petitioner :- Richh Pal Singh Tomar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Prabhakar Awasthi,H.L.Pandey,Raj Mohan Saggi,V.K.Shukla
 
Counsel for Respondent :- C.S.C.,Gautam Baghel,Nitin Sharma
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on a prayer made on behalf of the learned counsel for the petitioner.

Order Date :- 27.9.2013

Priyanka

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