Kumari Sapna vs Staff Selection Commissio And ...
2013 Latest Caselaw 6133 ALL

Citation : 2013 Latest Caselaw 6133 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Kumari Sapna vs Staff Selection Commissio And ... on 27 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54138 of 2012
 

 
Petitioner :- Kumari Sapna
 
Respondent :- Staff Selection Commissio And Another
 
Counsel for Petitioner :- Sujeet Kumar,Chchaya Gupta
 
Counsel for Respondent :- A.S.G.I.,Himanshu Singh
 

 
Hon'ble Rajes Kumar,J.

This case was assigned to me when I was sitting singly. Since I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 27.9.2013

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