Ram Chandra Singh vs State Of U.P. & Others.
2013 Latest Caselaw 6129 ALL

Citation : 2013 Latest Caselaw 6129 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Ram Chandra Singh vs State Of U.P. & Others. on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 31205 of 2010
 

 
Petitioner :- Ram Chandra Singh
 
Respondent :- State Of U.P. & Others.
 
Counsel for Petitioner :- J.H. Khan,Gulrez Khan,Jeetan Tiwari
 
Counsel for Respondent :- C.S.C. .,Abhishek Mishra,Alok Mishra,Ashok Mishra,J.N. Maurya,Saurabh Pathak
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slips of Sri Abhishek Mishra, Alok Mishra and Ashok Mishra, learned counsel for the respondents.

List in the next cause list.

Order Date :- 27.9.2013

Priyanka

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