Jitendra vs State Of U.P.
2013 Latest Caselaw 6126 ALL

Citation : 2013 Latest Caselaw 6126 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Jitendra vs State Of U.P. on 27 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27105 of 2013
 

 
Applicant :- Jitendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ikram Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is granted three weeks' time to file counter affidavit. One week thereafter is allowed to the learned counsel for the applicant for filing rejoinder affidavit.

List this case on 29th October, 2013 before the appropriate Court.

Order Date :- 27.9.2013

Mustaqeem.

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