Panna Lal vs State Of U.P. & Others
2013 Latest Caselaw 6124 ALL

Citation : 2013 Latest Caselaw 6124 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Panna Lal vs State Of U.P. & Others on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 3093 of 2010
 

 
Petitioner :- Panna Lal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vashishtha Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner states that the rejoinder affidavit is under preparation.

The case is passed over for the day.

List in the next cause list.

Order Date :- 27.9.2013

Priyanka

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