Santosh Kumar Dixit vs State Of U.P. And Others
2013 Latest Caselaw 6122 ALL

Citation : 2013 Latest Caselaw 6122 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Santosh Kumar Dixit vs State Of U.P. And Others on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 51338 of 2010
 

 
Petitioner :- Santosh Kumar Dixit
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Amit Saxena
 
Counsel for Respondent :- C. S. C.,Gyanendra Kr Srivastava,S. K. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on a prayer made on behalf of the learned counsel for the respondent.

List in the next cause list.

The name of Sri Gyanendra Kumar Singh will be shown as counsel for the respondents in place of Sri Gyanendra Kumar Srivastava, when the case is listed next.

Order Date :- 27.9.2013

Priyanka

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