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Mohammad Jameel And Ors. vs Smt.Sarwar Jahan And Ors.
2013 Latest Caselaw 6114 ALL

Citation : 2013 Latest Caselaw 6114 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Mohammad Jameel And Ors. vs Smt.Sarwar Jahan And Ors. on 27 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 10338 of 2013
 

 
Petitioner :- Mohammad Jameel And Ors.
 
Respondent :- Smt.Sarwar Jahan And Ors.
 
Counsel for Petitioner :- Mohammad Hisham Qadeer,M.A.Qadeer
 
Counsel for Respondent :- T.A.Khan
 

 
Hon'ble Rajes Kumar,J.

This case was nomitated to me when I was sitting singly. Since I am sitting in a Division Bench, therefore, the case is released.

Office is directed to place the file before Hon'ble the Chief Justice for obtaining fresh nomination.

Order Date :- 27.9.2013

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Mohammad Jameel And Ors. vs Smt.Sarwar Jahan And Ors.
2013 Latest Caselaw 6114 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mohammad Jameel And Ors. vs Smt.Sarwar Jahan And Ors.2013 Latest Caselaw 6114 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mohammad Jameel And Ors. vs Smt.Sarwar Jahan And Ors.
2013 Latest Caselaw 6114 ALL