Radhey Shyam vs State Of U.P.
2013 Latest Caselaw 6097 ALL

Citation : 2013 Latest Caselaw 6097 ALL
Judgement Date : 26 September, 2013

Allahabad High Court

Radhey Shyam vs State Of U.P. on 26 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27096 of 2013
 

 
Applicant :- Radhey Shyam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Sharma,Nayab Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Memo of appearance has been filed by Shri Bharat Singh, Advocate on behalf of applicant, which is taken on record.

Learned AGA prays for and is granted ten days time to file counter affidavit.

Let the case be put up on 21st October, 2013 as unlisted before the appropriate Court.

Order Date :- 26.9.2013

Mustaqeem.

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