Sarvindra vs State Of U.P.
2013 Latest Caselaw 6094 ALL

Citation : 2013 Latest Caselaw 6094 ALL
Judgement Date : 26 September, 2013

Allahabad High Court

Sarvindra vs State Of U.P. on 26 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27097 of 2013
 

 
Applicant :- Sarvindra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M J Akhtar,V.M. Zaidi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Memo of appearance has been filed by Shri Rajendra Singh Parihar, Advocate on behalf of complainant, which is taken on record.

Learned counsel for the complainant submits that counter affidavit is under preparation.

Put up this case on 30th September, 2013 as unlisted before the appropriate Court to enable the learned counsel for the complainant to file counter affidavit.

Order Date :- 26.9.2013

Mustaqeem.

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