Shia Central Board Of Waqfs vs Assistant Custodian General ...
2013 Latest Caselaw 6093 ALL

Citation : 2013 Latest Caselaw 6093 ALL
Judgement Date : 26 September, 2013

Allahabad High Court

Shia Central Board Of Waqfs vs Assistant Custodian General ... on 26 September, 2013

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. SINGLE No. - 2122 of 1996
 

 
Petitioner :- Shia Central Board Of Waqfs
 
Respondent :- Assistant Custodian General (Evacuee Property) & O
 
Counsel for Petitioner :- Jawed Murtaza,Mohd. Aslam Khan
 
Counsel for Respondent :- C.S.C.,Abhay Kumar,P.K. Khare
 

 
Hon'ble Vishnu Chandra Gupta,J.

Steps taken. Office to proceed.

Order Date :- 26.9.2013

I.A. Siddiqui

Download the LatestLaws.com Mobile App