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Manoj Kumar vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6068 ALL

Citation : 2013 Latest Caselaw 6068 ALL
Judgement Date : 25 September, 2013

Allahabad High Court
Manoj Kumar vs State Of U.P.& 2 Ors. on 25 September, 2013
Bench: Rajes Kumar, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52826 of 2013
 

 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Manu Khare
 
Counsel for Respondent :- C.S.C.,V.P.Mathur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Sri V.K. Varshney, learned counsel for the respondent no. 2, prays for and is granted two weeks time to file counter affidavit.

List on 22.10.2013.

The petitioner has come to this Court after the lapse of eight months. The issue of laches will be considered at the time of disposal of the writ petition.

Order Date :- 25.9.2013

OP

 

 

 
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