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Kamal vs State Of U.P.
2013 Latest Caselaw 6040 ALL

Citation : 2013 Latest Caselaw 6040 ALL
Judgement Date : 24 September, 2013

Allahabad High Court
Kamal vs State Of U.P. on 24 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. SECOND BAIL APPLICATION No. - 27084 of 2013
 

 
Applicant :- Kamal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamesh Kumar Arya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This is the second bail application.

List along with previous record before the appropriate Bench.

Order Date :- 24.9.2013

Mustaqeem.

 

 

 
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