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Ratika Dina Nath vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6038 ALL

Citation : 2013 Latest Caselaw 6038 ALL
Judgement Date : 24 September, 2013

Allahabad High Court
Ratika Dina Nath vs State Of U.P.& 2 Ors. on 24 September, 2013
Bench: Rajes Kumar, Aditya Nath Mittal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52429 of 2013
 

 
Petitioner :- Ratika Dina Nath
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- S.K.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Aditya Nath Mittal,J.

Sri A.K. Shukla, learned Standing Counsel, appearing on behalf of all the respondents, requested that a reasonable time  may be allowed to seek instruction and file  counter affidavit.

On his request, put up 10.10.2013 as fresh.

Order Date :- 24.9.2013

OP

 

 

 
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