Kumud Bajpayee vs State Of U.P.
2013 Latest Caselaw 6019 ALL

Citation : 2013 Latest Caselaw 6019 ALL
Judgement Date : 23 September, 2013

Allahabad High Court

Kumud Bajpayee vs State Of U.P. on 23 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27070 of 2013
 

 
Applicant :- Kumud Bajpayee
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satendra Narain Singh,H.N. Singh
 
Counsel for Opposite Party :- Govt. Advocate,P. Tripahti
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is granted two weeks' time to file counter affidavit.

List this case on 7th October, 2013 before the appropriate Court.

Order Date :- 23.9.2013

Mustaqeem.

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