Suvash Bahadur Singh vs State Of U.P.
2013 Latest Caselaw 6009 ALL

Citation : 2013 Latest Caselaw 6009 ALL
Judgement Date : 23 September, 2013

Allahabad High Court

Suvash Bahadur Singh vs State Of U.P. on 23 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27077 of 2013
 

 
Applicant :- Suvash Bahadur Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri V. D. Dubey, Advocate has filed memo of appearance on behalf of informant, which is taken on record.

At the request of the learned counsel for the applicant, put up this case tomorrow i.e. 24.9.2013 as unlisted, showing the name of the counsel for the informant.

Order Date :- 23.9.2013

Mustaqeem.

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