Rajendra And 4 Ors. vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 5989 ALL

Citation : 2013 Latest Caselaw 5989 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Rajendra And 4 Ors. vs State Of U.P.& 2 Ors. on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20921 of 2013
 

 
Petitioner :- Rajendra And 4 Ors.
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- G.K.Malviya
 
Counsel for Respondent :- C.S.C.,A.K. Upadhyay,A.K.Upadhyay
 

 
Hon'ble Rajes Kumar,J.

This case was assigned to me as a fresh when I was sitting singly. Now I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 20.9.2013

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