Dr.Laxmi Agrawal & 11 Ors. vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 5985 ALL

Citation : 2013 Latest Caselaw 5985 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Dr.Laxmi Agrawal & 11 Ors. vs State Of U.P.& 4 Ors. on 20 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 51602 of 2013
 

 
Petitioner :- Dr.Laxmi Agrawal & 11 Ors.
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Sudarshan Singh
 
Counsel for Respondent :- C.S.C.,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.

Order Date :- 20.9.2013

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