Smt. Shushila Devi vs Banshilal And Otthers
2013 Latest Caselaw 5981 ALL

Citation : 2013 Latest Caselaw 5981 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Smt. Shushila Devi vs Banshilal And Otthers on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 46231 of 2006
 

 
Petitioner :- Smt. Shushila Devi
 
Respondent :- Banshilal And Otthers
 
Counsel for Petitioner :- R.B. Singhal,Mahesh Sharma,Vinod Sinha
 
Counsel for Respondent :- S.C.,A.A. Khan
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Correction Application.

In first and last paragraph of the order dated 26.8.2013, in place of date "23.10.2003", "26.4.2006" be read.

The application is allowed.

Order Date :- 20.9.2013

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