Citation : 2013 Latest Caselaw 5969 ALL
Judgement Date : 20 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 21037 of 2013 Petitioner :- Bachan Singh Respondent :- State Of U.P.& 4 Ors. Counsel for Petitioner :- M.L.Jain Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
Rejoinder affidavit filed today. The same may be placed on record.
This case was assigned to me when I was sitting singly. Now I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench in the next cause list.
Order Date :- 20.9.2013
OP
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