State Of U.P. And Others vs Sri Varni Jain College Society, ...
2013 Latest Caselaw 5966 ALL

Citation : 2013 Latest Caselaw 5966 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

State Of U.P. And Others vs Sri Varni Jain College Society, ... on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CIVIL REVISION No. - 106 of 2013
 

 
Revisionist :- State Of U.P. And Others
 
Opposite Party :- Sri Varni Jain College Society, Lalitpur
 
Counsel for Revisionist :- S.C.
 

 
Hon'ble Rajes Kumar,J.

This case was assigned to me when I was sitting singly. Now I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench after three weeks. Office is directed to give a fresh report about the service of notice on the respondent.

Order Date :- 20.9.2013

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