Citation : 2013 Latest Caselaw 5965 ALL
Judgement Date : 20 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 22846 of 2006 Petitioner :- Rais Ahmad Respondent :- State Of U.P. And Others Counsel for Petitioner :- M.A. Qadeer Counsel for Respondent :- C.S.C.,Ashok Kumar Pandey,K.R. Sirohi,Vinod Kumar Rai Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
The case called out in the revised list.
The Court has waited for some time.
However, none has appeared for the Petitioner.
In the circumstances, the Court has no option but to dismiss the Writ Petition for want of prosecution.
The Writ Petition is accordingly dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 20.9.2013
Priyanka
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