Amitabh Pandey And Others vs Degree College Association And ...
2013 Latest Caselaw 5958 ALL

Citation : 2013 Latest Caselaw 5958 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Amitabh Pandey And Others vs Degree College Association And ... on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 572 of 2013
 

 
Petitioner :- Amitabh Pandey And Others
 
Respondent :- Degree College Association And Others
 
Counsel for Petitioner :- M.M. Sahai,R. Sahai
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Since this writ petition was connected with Writ Petition No. 44615 of 2013, which has been released today by me, therefore, this case is also released. It may be listed before the appropriate Bench on Tuesday i.e. on 24.9.2013 as fresh along with Writ Petition Nos. 44615 of 2013 and 42047 of 2013 after obtaining nomination from Hon'ble the Chief Justice, if required.

Order Date :- 20.9.2013

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