Citation : 2013 Latest Caselaw 5951 ALL
Judgement Date : 20 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 51760 of 2013 Petitioner :- Km.Supriya Goswami Respondent :- U.P.Public Service Commissioner Thru Chairman And Anr. Counsel for Petitioner :- Rajesh Kumar Dubey,Anant Tiwari Counsel for Respondent :- Vivek Pd.Mathur Hon'ble Rajes Kumar,J.
Hon'ble Manoj Misra,J.
Put up on 25th September, 2013 as fresh.
Order Date :- 20.9.2013
OP
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