Citation : 2013 Latest Caselaw 5940 ALL
Judgement Date : 19 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 51296 of 2013 Petitioner :- Dr. Mahendra Pratap @ Mahendra Prasad Singh And 24 Ors. Respondent :- State Of U.P.& 2 Ors. Counsel for Petitioner :- S.K.Singh Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
Hon'ble Manoj Misra,J.
Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.
Order Date :- 19.9.2013
OP
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