Smt. Tara Devi And 10 Others vs Aijay Kumar Mishra Senior ...
2013 Latest Caselaw 5931 ALL

Citation : 2013 Latest Caselaw 5931 ALL
Judgement Date : 19 September, 2013

Allahabad High Court

Smt. Tara Devi And 10 Others vs Aijay Kumar Mishra Senior ... on 19 September, 2013

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4424 of 2013
 

 
Applicant :- Smt. Tara Devi And 10 Others
 
Opposite Party :- Aijay Kumar Mishra Senior Superintendent Of Police & 14 Ors.
 
Counsel for Applicant :- Rajesh Kumar
 

 
Hon'ble Krishna Murari, J.

In view of more efficacious remedy available to the applicant under Order XXXIX Rule 2-A CPC, the present application is not liable to be entertained and accordingly stands dismissed.

Order Date :- 19.9.2013

Dcs

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