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Ram Kishor And 9 Others vs The State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 5928 ALL

Citation : 2013 Latest Caselaw 5928 ALL
Judgement Date : 19 September, 2013

Allahabad High Court
Ram Kishor And 9 Others vs The State Of U.P. Thru Secy. And 3 ... on 19 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 51452 of 2013
 

 
Petitioner :- Ram Kishor And 9 Others
 
Respondent :- The State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Hridaya Narayan Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 3, the case is directed to be put up as fresh on 22nd October, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 7, 9 and 10 of the Writ Petition, as also in regard to the Notice dated 23rd July, 2013, copy whereof has been filed as Annexure-5 to the Writ Petition.

Order Date :- 19.9.2013

Priyanka

 

 

 
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