M/S Sunita Mittal, Fair Price Shop ... vs The State Of U.P. And Another
2013 Latest Caselaw 5922 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40761 of 2013
 

 
Petitioner :- M/S Sunita Mittal, Fair Price Shop Dealer
 
Respondent :- The State Of U.P. And Another
 
Counsel for Petitioner :- J.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       Pursuant to the Order dated 29th August, 2013, the case has been put up today as a fresh case.

       Learned Standing Counsel, appearing for the respondents, states that instructions, as mentioned in the Order dated 29th July, 2013 read with the Order dated 29th August, 2013, have not so far been received by him.

       Issue notice pending admission.

       Notice on behalf of the respondents has been accepted by the learned Standing Counsel.

        Therefore, no notice need be sent to the respondents.

        Counter Affidavit on behalf of the respondents may be filed by 11th October, 2013.

        Rejoinder Affidavit may be filed by the next date fixed in the matter.

        List this case on 30th October, 2013.

Order Date :- 19.9.2013

Priyanka