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Mitrapal vs State Of U.P.
2013 Latest Caselaw 5917 ALL

Citation : 2013 Latest Caselaw 5917 ALL
Judgement Date : 19 September, 2013

Allahabad High Court
Mitrapal vs State Of U.P. on 19 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26761 of 2013
 

 
Applicant :- Mitrapal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA is directed to file counter affidavit within two weeks, specifically replying to the averments made in paragraph nos.9 &  10 of the affidavit filed in support of the bail application.

List this case on 10th October, 2013 before the appropriate Bench.

Order Date :- 19.9.2013

Mustaqeem.

 

 

 
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