Raj Pal Singh vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5905 ALL

Citation : 2013 Latest Caselaw 5905 ALL
Judgement Date : 18 September, 2013

Allahabad High Court

Raj Pal Singh vs State Of U.P. Thru Secy. And 2 ... on 18 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 44733 of 2013
 

 
Petitioner :- Raj Pal Singh
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Shamsuddin Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner.

Put up as fresh on 23rd October, 2013.

Order Date :- 18.9.2013

Priyanka

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