Husnain vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5902 ALL

Citation : 2013 Latest Caselaw 5902 ALL
Judgement Date : 18 September, 2013

Allahabad High Court

Husnain vs State Of U.P. Thru Secy. And 2 ... on 18 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 45249 of 2013
 

 
Petitioner :- Husnain
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Gaurav Sisodia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 2nd September, 2013, the case has been put up today as a fresh case.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put up as fresh on 23rd October, 2013 so as to enable him to do the needful as mentioned in the Order dated 2nd September, 2013.

Order Date :- 18.9.2013

Priyanka

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