Pramod Kumar vs District Magistrate, District ...
2013 Latest Caselaw 5890 ALL

Citation : 2013 Latest Caselaw 5890 ALL
Judgement Date : 18 September, 2013

Allahabad High Court

Pramod Kumar vs District Magistrate, District ... on 18 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46933 of 2013
 

 
Petitioner :- Pramod Kumar
 
Respondent :- District Magistrate, District Kashiram Nagar And 3 Others
 
Counsel for Petitioner :- Ajendra Kumar
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 4th September, 2013, the case has been put up today as a fresh case.

On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 and 2, the case is directed to be put up as fresh on 23rd October, 2013 so as to enable him to do the needful as mentioned in the Order dated 4th September, 2013.

Order Date :- 18.9.2013

Priyanka

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