Prof. Subhash Chandra Tiwari And ... vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 5889 ALL

Citation : 2013 Latest Caselaw 5889 ALL
Judgement Date : 18 September, 2013

Allahabad High Court

Prof. Subhash Chandra Tiwari And ... vs State Of U.P.& 4 Ors. on 18 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 50878 of 2013
 

 
Petitioner :- Prof. Subhash Chandra Tiwari And 50 Ors.
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Durga Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7785/2013,V.B.Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.

Order Date :- 18.9.2013

Download the LatestLaws.com Mobile App