Citation : 2013 Latest Caselaw 5873 ALL
Judgement Date : 17 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 50311 of 2013 Petitioner :- Smt. Shanti Devi Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- S.R. Singh Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by Sri S.R. Singh, learned counsel for the petitioner, the case is directed to be put up as fresh on 7th October, 2013.
Order Date :- 17.9.2013
Priyanka
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