Rajeev Rathore vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 5872 ALL

Citation : 2013 Latest Caselaw 5872 ALL
Judgement Date : 17 September, 2013

Allahabad High Court

Rajeev Rathore vs State Of U.P.& 2 Ors. on 17 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 50541 of 2013
 

 
Petitioner :- Rajeev Rathore
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Yogendra Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List in week commencing 18.11.2013.

Order Date :- 17.9.2013

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