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Ramesh Chandra vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5869 ALL

Citation : 2013 Latest Caselaw 5869 ALL
Judgement Date : 17 September, 2013

Allahabad High Court
Ramesh Chandra vs State Of U.P. Thru Secy. And 2 ... on 17 September, 2013
Bench: Tarun Agarwala



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 19867 of 2013
 

 
Petitioner :- Ramesh Chandra
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Rahul Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J. 

Three weeks further time is allowed to the learned Standing Counsel to file a counter affidavit.

List thereafter.

Order Date :- 17.9.2013

Sanjeev

(Tarun Agarwala,J.)

 

 

 
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