Kishori Lal vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 5866 ALL

Citation : 2013 Latest Caselaw 5866 ALL
Judgement Date : 17 September, 2013

Allahabad High Court

Kishori Lal vs State Of U.P. Thru Secy. And 3 ... on 17 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50394 of 2013
 

 
Petitioner :- Kishori Lal
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1, 2 and 3, the case is directed to be put up as fresh on 3rd October, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to averments made in Paragraphs 4, 8, 9, 10, 11 and 12 of the Writ Petition.

Order Date :- 17.9.2013

Priyanka

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