Smt. Malti Singh vs Dr. Shanker Dutt Singh
2013 Latest Caselaw 5855 ALL

Citation : 2013 Latest Caselaw 5855 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Smt. Malti Singh vs Dr. Shanker Dutt Singh on 16 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 283 of 2013
 

 
Appellant :- Smt. Malti Singh
 
Respondent :- Dr. Shanker Dutt Singh
 
Counsel for Appellant :- Arvind Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 24th September, 2013.

Order Date :- 16.9.2013

Priyanka

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