Subhas Chand vs Ghaziabad Development Authority
2013 Latest Caselaw 5853 ALL

Citation : 2013 Latest Caselaw 5853 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Subhas Chand vs Ghaziabad Development Authority on 16 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 433 of 2013
 

 
Appellant :- Subhas Chand
 
Respondent :- Ghaziabad Development Authority
 
Counsel for Appellant :- Mrs. Tabassum Hashim,Manish Chandra Tiwari
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 19th August, 2013, the case has been put up today as a fresh case.

On prayer made by Mrs. Tabassum Hashim, learned counsel for the petitioner, the case is directed to be put up as fresh on 8th October, 2013 so as to enable her to do the needful as mentioned in the Order dated 24th July,2013.

Order Date :- 16.9.2013

Priyanka

Download the LatestLaws.com Mobile App