Anil Yadav vs State Of U.P.
2013 Latest Caselaw 5849 ALL

Citation : 2013 Latest Caselaw 5849 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Anil Yadav vs State Of U.P. on 16 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26785 of 2013
 

 
Applicant :- Anil Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dileep Kumar,S.K. Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is granted three weeks' time to file counter affidavit. One week thereafter is allowed to the learned counsel for the applicant for filing rejoinder affidavit.

List on 28th October, 2013 before the appropriate Court.

Order Date :- 16.9.2013

Mustaqeem.

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