Northern Railway (Union Of India) ... vs Nagar Palika Modi Nagar, ...
2013 Latest Caselaw 5847 ALL

Citation : 2013 Latest Caselaw 5847 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Northern Railway (Union Of India) ... vs Nagar Palika Modi Nagar, ... on 16 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 273 of 2013
 

 
Appellant :- Northern Railway (Union Of India) Thru' Sr. Divi.Engineer
 
Respondent :- Nagar Palika Modi Nagar, District. Ghaziabad, Thru' Chairman
 
Counsel for Appellant :- Sudhir Bharti
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 23rd September, 2013.

Order Date :- 16.9.2013

Priyanka

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