Uma Shanker Sharma vs B.S.A. & Another
2013 Latest Caselaw 5843 ALL

Citation : 2013 Latest Caselaw 5843 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Uma Shanker Sharma vs B.S.A. & Another on 16 September, 2013

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- WRIT - A No. - 37539 of 1999
 

 
Petitioner :- Uma Shanker Sharma
 
Respondent :- B.S.A. & Another
 
Counsel for Petitioner :- Shashi Nandan,Shailendra,Sudeep Harkauli
 
Counsel for Respondent :- C.S.C.,B.B.Rai,P.D.Tripathi,V.P.Rao
 

 
Hon'ble Sabhajeet Yadav,J.

The writ petition is disposed of finally.

For orders, see my order of date passed on separate sheets in connected Writ Petition No. 35802 of 1999-Rakesh Kumar Gupta Vs. Zila Basic Shiksha Adhikari and another.

Order Date :- 16.9.2013

Iss

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