Hemant Kumar Singh vs Smt. Jyoti Singh
2013 Latest Caselaw 5841 ALL

Citation : 2013 Latest Caselaw 5841 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Hemant Kumar Singh vs Smt. Jyoti Singh on 16 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 282 of 2013
 

 
Appellant :- Hemant Kumar Singh
 
Respondent :- Smt. Jyoti Singh
 
Counsel for Appellant :- Pajkaj Dwivedi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 25th September, 2013.

Order Date :- 16.9.2013

Priyanka

Download the LatestLaws.com Mobile App