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Dr.Harpal Singh vs State Of U.P.And Others
2013 Latest Caselaw 5838 ALL

Citation : 2013 Latest Caselaw 5838 ALL
Judgement Date : 16 September, 2013

Allahabad High Court
Dr.Harpal Singh vs State Of U.P.And Others on 16 September, 2013
Bench: Rajes Kumar, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 
Case :- WRIT - A No. - 55897 of 2012
 
Petitioner :- Dr.Harpal Singh
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- O.P.Srivastava,S.C.Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Civil Misc. Amendment Application No. 104665 of 2013.

Heard learned counsel for the parties.

The amendment application is allowed. The petitioner is permitted to incorporate the amendment within three days.

Order Date :- 16.9.2013

OP

Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Civil Misc. Amendment Application No. 222675 of 2013.

Heard learned counsel for the parties.

The amendment application is allowed. The petitioner is permitted to incorporate the amendment within three days.

Order Date :- 16.9.2013

OP

Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

List in the next cause list. 

Order Date :- 16.9.2013

OP

 

 

 
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