Santu @ Satendra vs State Of U.P.
2013 Latest Caselaw 5831 ALL

Citation : 2013 Latest Caselaw 5831 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Santu @ Satendra vs State Of U.P. on 16 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26832 of 2013
 

 
Applicant :- Santu @ Satendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Atul Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is granted three weeks' time to file counter affidavit.

List this case on 7th October, 2013 before the appropriate Court.

Order Date :- 16.9.2013

Mustaqeem.

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