Shyam Charan vs Chief General Manager, Sbi Lko. ...
2013 Latest Caselaw 5827 ALL

Citation : 2013 Latest Caselaw 5827 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Shyam Charan vs Chief General Manager, Sbi Lko. ... on 16 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 36867 of 2012
 

 
Petitioner :- Shyam Charan
 
Respondent :- Chief General Manager, Sbi Lko. And Others
 
Counsel for Petitioner :- Ajay Singh,Brij Raj Singh
 
Counsel for Respondent :- Vipin Sinha,C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Counsel for respondent nos. 1 to 4 has been elevated to the Bench. Office is directed to issue notice to all the aforesaid respondents to engage another counsel.

Order Date :- 16.9.2013

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