Vishwanath Bajpai vs State Of U.P.
2013 Latest Caselaw 5825 ALL

Citation : 2013 Latest Caselaw 5825 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Vishwanath Bajpai vs State Of U.P. on 16 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. SECOND BAIL APPLICATION No. - 26773 of 2013
 

 
Applicant :- Vishwanath Bajpai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kundan Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This is the second bail application.

List this case along with previous record in the next cause list before the appropriate Court.

Order Date :- 16.9.2013

Mustaqeem.

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